Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] Union of India - Subsection Section 22(2)(e) in The Petroleum And Natural Gas Regulatory Board Act, 2006 (e)bench-marking against a reference tariff calculated based on cost of service, internal rate of return, net present value or alternate mode of transport;