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[Cites 0, Cited by 0] [Section 379] [Entire Act]

State of West Bengal - Subsection

Section 379(1) in The Calcutta Municipal Corporation Act, 1980

(1)Every person to whom permission is granted under section 377 to open or break up the soil or pavement of any street or who, under other lawful authority, opens or breaks up the soil or pavement of any street shall, with all convenient speed, complete the work for which the soil or pavement is opened or broken up, fill up the ground, and reinstate and make good the street so opened or broken up without delay and to the satisfaction of the Municipal Commissioner.