Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(3) in The M.P. Paramedical Council (Election of Members) Regulations, 2001

(3)Every candidate may remain present in person or may send a representative duly authorised by her or him in writing to watch the process of counting.