Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 207(1)] [Section 207] [Entire Act] State of Kerala - Subsection Section 207(1)(g) in Kerala Panchayat Raj Act, 1994 (g)such property of the Government not being buildings as may from time to time, be notified by the Government in the Gazette.