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Supreme Court - Daily Orders

Lal Bahadur Singh vs Union Of India on 25 July, 2023

Bench: S. Ravindra Bhat, Dipankar Datta

                                    IN THE SUPREME COURT OF INDIA

                                       INHERENT JURISDICTION


                             REVIEW PETITION (CIVIL) NO. 844 OF 2023

                                                 IN

                         SPECIAL LEAVE PETITION (CIVIL) NO. 36026 OF 2016




     LAL BAHADUR SINGH                                         ....PETITIONER(S)


                                       VERSUS



     UNION OF INDIA & ORS.                                     .... RESPONDENT(S)


                                                WITH


                             REVIEW PETITION (CIVIL) NO. 845 OF 2023


                                                 IN


                         SPECIAL LEAVE PETITION (CIVIL) NO. 36201 OF 2016


                                                WITH


                             REVIEW PETITION (CIVIL) NO. 846 OF 2023


                                                 IN


                         SPECIAL LEAVE PETITION (CIVIL) NO. 36204 OF 2016


Signature Not Verified
                                            O R D E R

Digitally signed by NEETA SAPRA Date: 2023.07.27 14:46:56 IST Reason: Application(s) for listing review petitions in open court are rejected.

We have perused the Review Petitions and records of the special leave petitions and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.

The Review Petitions are, accordingly, dismissed. All pending applications are disposed of.

....................J. (S. RAVINDRA BHAT) ....................J. (DIPANKAR DATTA) NEW DELHI, July 25, 2023 ITEM NO.1001 SECTION XVI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 844/2023 in SLP(C) No. 36026/2016 (Arising out of impugned final judgment and order dated 21-04-2023 in SLP(C) No. No. 36026/2016 passed by the Supreme Court of India) LAL BAHADUR SINGH Petitioner(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (FOR ADMISSION and IA No. 121336/2023 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) WITH R.P.(C) No. 845/2023 in SLP(C) No. 36201/2016 (XVI) (IA No. 121326/2023 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) R.P.(C) No. 846/2023 in SLP(C) No. 36204/2016 (XVI) (IA No. 121343/2023 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) Date : 25-07-2023 These matters were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE DIPANKAR DATTA By Circulation UPON perusing papers the Court made the following O R D E R Application(s) for listing review petitions in open court are rejected.
The Review Petitions are dismissed in terms of signed order.
All pending applications are disposed of. (NEETA SAPRA) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH) (Signed order is placed on the file)