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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(3) in The M.P. Ayurvedic Ashaskiya Maha Vidyalayon Ke Chhatron Ke Pariksha Sambandhi Vishesh Upbandh Adhiniyam, 1979

(3)For the purpose of sub-section (1), the first examination shall be held at the end of academic session 1978-79 and the Board shall continue to provide for the examination till expiration of a period of six years from that academic session.