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[Cites 0, Cited by 0] [Section 56B(8)] [Section 56B] [Entire Act]

State of Rajasthan - Subsection

Section 56B(8)(vii) in The Rajasthan Agricultural Produce Markets Rules, 1963

(vii)collect the market fees and deposit the same with the Market Committee concerned, along with the details of the Agricultural Produce transacted;