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[Cites 0, Cited by 0] [Section 422] [Entire Act]

State of Punjab - Subsection

Section 422(2) in Punjab Jail Manual, 1996

(2)Every history-ticket shall contain the following particulars namely :-
(a)the name, prison number and other particulars necessary for the identification of the prisoner;
(b)a brief entry of every order passed and direction given relating to, and punishment inflicted, on the prisoner; and
(c)a brief record of every other occurrence of any importance, affecting the prisoner which takes place while he remains in confinement.