Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(14) in Chhattisgarh Public Distribution System (Control) Order, 2004

(14)Ration cards shall have clearly marked on it the name and address of the ration cardholder, name, age of family members and their relation with head of family and name and number of Fair Price Shop from whom the ration cardholder is entitled to purchase essential commodities.