Bombay High Court
Fiitjee Limited vs Dhanalxmi Developers on 21 October, 2021
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARBITRATION PETITION NO. 109 OF 2021
Fiitjee Limited ....PETITIONER
V/S
Dhanalxmi Developers ....RESPONDENT
Mr. Abhitanshu Khare for Petitioner Mr. Pratap Patil for Respondent CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 21st October, 2021 P.C. :
S. O. to 25/10/2021 .
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