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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(8) in Consumer Protection (Punjab) Rules, 1987

(8)When the president of the District Forum is unable to discharge the functions owing to absence, illness or any other cause, the senior-most (in order of appointment) member of the District Forum shall discharge the functions of the president until the day on which the president resumes the charge of his functions.