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[Cites 0, Cited by 0] [Section 176] [Entire Act]

State of Kerala - Subsection

Section 176(c) in Kerala Factories Rules, 1957

(c)Respiration shall be kept properly labeled in clean dry light - proof cabinets, and if liable to be affected by fumes, shall be protected by suitable containers. Respiration shall be dries and cleaned after use and shall be periodically disinfected.