Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84(4)] [Section 84] [Entire Act] Daman and Diu - Subsection Section 84(4)(d) in Daman and Diu Value Added Tax Regulation, 2005 (d)whether a transaction is or would be a sale, or requires an adjustment to be made under section 8 arising out of a sale;