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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(5) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(5)As a part of mandatory reporting under rule 23, the clinical establishment shall generate and maintain such a performance report related to healthcare services rendered by it including report related to procedures like MTP under rule 13 in such format containing such particular and submit such reports at such intervals to the licensing authority or any such authority as may be notified.