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[Cites 0, Cited by 0] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(3) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(3)The State Government with the help of the State Child Protection Unit, National Institute of Public Cooperation and Child Development and its Regional Centres shall organise regular training and capacity building of personnel involved in the im-plementation of the Act and the rules made thereunder.