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Union of India - Section

Section 11 in The Postgraduate Medical Education Regulations, 2000

11. Departmental training Facilities.

- [A department having an independent academic identity in a teaching institution, comprising of one or more units, having prescribed strength of faculty, staff and teaching beds shall be recognised for Post Graduate training.] [Substituted by Notification No. MCI-18(1)/2008-Medical/29544, dated 20.10.2008, (w.e.f. 22.8.2008).]