Section 22(2)(a) in Tamil Nadu Exhibition of Films on Television Screen through Video Cassette Recorders and Cable Television Network (Regulation) Act, 1984

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(2)(a) in Tamil Nadu Exhibition of Films on Television Screen through Video Cassette Recorders and Cable Television Network (Regulation) Act, 1984

(a)

(i)the form and the particulars to be furnished in an application for grant of licence under this Act;

(ii)the guidelines to determine the suitability of the place for the purpose of clause (c) of sub-section (1) of section 6;