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State of Telangana - Section

Section 40 in Telangana State Electrical Licensing Regulations, 2018

40. Alteration in the Name of the Contractor's Licence.

- A change in the 'name and style' of the Electrical Contractor's License may be made on Receipt of an applicant and on payment of the fee prescribed and on production of documents in support of change of name and style of Electrical Contractors License.