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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(2) in The Orissa Tourism Service Rules, 1980

(2)A candidate must be under [32] [Substituted vide Notification No. 11915-T.Admn.98/98 dated 3.12.1998. Orissa Gazette Part III-A-dated 11.12.1998.] years and over 21 years of age on the 1st of January of the year for which direct recruitment is being made provided that the maximum age limit shall be relaxed by 5 years in case of candidates belonging to the Scheduled Caste and Scheduled Tribes. Candidates with approved war/Military Service may deduct from their actual age the period of war service rendered by them :Provided that the aforesaid concession regarding age-limit shall be admissible up to such date as Government from time to time decide.