Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Madhya Pradesh - Subsection Section 3(a) in The M.P. Vidyut Pradaya Upakram (Arjan) Adhiniyam, 1974 (a)"Annual Account" means the account of the undertaking rendered by the licensee in accordance with Section 11 of the Electricity Act;
