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Union of India - Section

Section 14 in The Right of Children to Free and Compulsory Education Rules, 2010

14. Extended period for admission.

(1)Extended period of admission shall be six months from the date of commencement of the academic year of a school.
(2)Where a child is admitted in a school after the extended period, he shall be eligible to complete studies with the help of special training, as determined by the head teacher of the school.