Chattisgarh High Court
Allahabad Bank vs Ramvilash Agrawal 5 Wpc/2352/2018 ... on 27 August, 2018
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
MCC No. 600 of 2018
• Allahabad Bank Branch At Sildaha, Sargaon, Tahsil Pathariya,
District Mungeli Chhattisgarh, Through Its Branch Manager,
Allahabad Bank, Sildaha Branch, Sargaon, District Mungeli
Chhattisgarh
(Petitioner in disposed of W.P.C. No. 1511/18)
---- Petitioner
Versus
1. Ramvilash Agrawal S/o Late Maniram Agrawal Aged About 60
Years R/o Sargaon, Tahsil Pathariya, District Mungeli
Chhattisgarh., District : Mungeli, Chhattisgarh
2. The Rent Control Authority, Mungeli, Chhattisgarh
3. The Tahsildar, Pathariya / Sargaon, District Mungeli,
Chhattisgarh.
(Respondents In Disposed Of W.P. C No. 1511/18)
---- Respondents For Applicant Shri M. K. Bhaduri, Advocate For Respondent-State Shri P. K. Bhaduri, GA Hon'ble Justice Mr. Prashant Kumar Mishra Order On Board 27/08/2018
1. On due consideration, prayer for extension of time is dismissed.
2. Accordingly, the MCC is dismissed.
Sd/-
Prashant Kumar Mishra Judge Nirala