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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(3) in Tamil Nadu Panchayats (Reservation of Seats and Rotation of Reserved Seats) Rules, 1995

(3)Of the total number of offices of Presidents of Village Panchayats, Chairmen of Panchayat Union, Councils and Chairmen of District Panchayats, not less than one-third shall be reserved for women including the offices reserved for women belonging to the Scheduled Castes, Scheduled Tribes [***] [Omitted by G. O. Ms. No. 162, Rural Development, dated the 7th August 1996.].