Bombay High Court
Sameer S/O. Sureshchandra Tripathi vs State Of Maharashtra Thr. P.S.O. ... on 11 September, 2018
Author: S.B. Shukre
Bench: S.B. Shukre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION U/S 482 NO. 613 OF 2018
Sameer S/o. Sureshchandra Tripathi ....Petitioner
V/S
State Of Maharashtra Thr. P.s.o. Dhantoli Police ....Respondent
Station Nagpur And Others Masood Shareef Aadil Anwar J. Mirza For Petitioner App Sumit G Joshi Akshaya M. Kshirsagar Rishabh Khemuka For/r-2 Charuhas B. Dharmadhikari Mayuri J. Kulkarni Gayatri B. Dharmadhikari For R-2 For Respondent CORAM : S.B. SHUKRE, J DATE : 11th September, 2018 P.C. :
S.O. to 24.9.2018 at the request of Shri AJ Mirza adv for applicant. By consent.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 11/09/2018 ::: Downloaded on - 12/09/2018 02:29:22 :::