Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(4)[ The height of any numeral in the declaration required under these rules, on the principal display panel shall not be less than,-
(i)as shown in Table I if the net quantity is declared in terms of weight or volume.
(ii)as shown in Table II if the net quantity is declared in terms of length, area or number.
The height of letters in the declaration shall not be less than 1mm height. When blown, formed, moulded, embossed or perforated the height of letters shall not be less than 2 mm:Provided that the width of the letter or numeral shall not be less than one-third of its height, but this proviso shall not apply in the case of numeral "1 "and letters (i), (I) and (1).] [Substituted by G.S.R. 305(E), dated 30-3-1995. ][TABLE I] [Substituted by Notification No. G.S.R. 246(E), dated 5.4.1999 (w.e.f. 26.6.1977)]Minimum Height Of Numerals
Sl. No. Net quantity inweight/volume Minimum height in mm Minimum height in mm
    Normal case When blown, formed, moulded, embossed or perforated on container
1. Up to 200g/ml 1 2
2. Above 200g/ml up to 500g/ml 2 4
3. Above 500g/ml 4 6
[TABLE II] [Substituted by Notification No. G.S.R. 246(E), dated 5.4.1999 (w.e.f. 26.6.1977)]Minimum Height Of Numerals
Sl. No. Net quantity in length, area or number, area of principal display panel Minimum height in mm Minimum height in mm
    Normal case When blown, formed, moulded, embossed or perforated on container
1. Up to 100 cm square 1 2
2. Above 100 cm square up to 500 cm square 2 4
3. Above 500 cm square up to 2500 cm square 4 6
4. Above 2500 cm square 6 6.]