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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(h) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

(h)"District Education Officer" includes, in relation to Girls Institutions, the District Education Officer (Girls) and also any other officer authorised by the State Government to perform the functions of such an officer;