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[Cites 0, Cited by 3] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(6) in The National Council For Teacher Education Act, 1993

(6)The Regional Committee shall, in addition to its functions under sections 14, 15 and 17, perform such other functions, as may be assigned to it by the Councilor as may be determined by regulations.