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[Cites 0, Cited by 0] [Section 14(14)] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(14)(c) in Nagar Nigam Gaya Plastic Waste Management Bye-laws, 2018

(c)All waste generators shall pay such user fee or charge as may be specified in the Bihar Municipality Solid Waste Management Bye-laws, 2018 for plastic waste management such as waste collection or operation of the facility thereof, etc.,