Supreme Court - Daily Orders
Commissioner Of Income Tax vs Super Religare Laboratories Ltd. on 27 March, 2023
ITEM NO.57 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR
Petition(s) for Special Leave to Appeal (C) No(s). 7769/2022
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
SUPER RELIGARE LABORATORIES LTD. Respondent(s)
WITH
SLP(C) No. 8009/2022 (IX)
SLP(C) No. 18289/2022 (XIV)
Date : 27-03-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Raj Bahadur Yadav, AOR
Mr. Susheel Tomar, Adv.
For Respondent(s)
Ms. Kavita Jha, AOR
Mr. Vaibhav Kulkarni, Adv.
Mr. Udit Naresh, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
SLP(C) No. 7769/2022
Signature Not Verified
Sole respondent is granted four weeks’ time for filing Digitally signed by PRIYANKA MALIK Date: 2023.03.29 14:19:08 IST Reason: counter affidavit.
Contd….
-2-Item no.57 SLP(C) No. 8009/2022,SLP(C) No. 18289/2022 Service is not complete on the sole respondent in SLP(C) No. 8009/2022 but complete on the sole respondent in SLP(C) No. 18289/2022. However, ld. Counsel appearing for the sole respondent in SLP(C) No. 7769/2022 appears for the sole respondent in these two matters as well and seeks time to file vakalatnama and counter affidavit. Be filed within four weeks. List again on 9.5.2023.
ATUL M. KURHEKAR Registrar