Section 47(4) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
(4)Whenever building workers at a building or other construction work are exposed to the hazard of falling into water, they shall be provided by the employer with adequate equipment for saving themselves from drowning and rescuing from such hazard and if the Chief Inspector considers necessary, well-equipped boat or launch manned with trained personnel shall be provided by the employer at a site of such work.
