Allahabad High Court
Sanjay Mohan vs The State Of U.P. And Another on 12 January, 2016
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9183 of 2015 Applicant :- Sanjay Mohan Opposite Party :- The State Of U.P. And Another Counsel for Applicant :- Purnendu Chakravarty,Vishal Tahlani Counsel for Opposite Party :- Govt.Advocate,Ajai Kumar Singh,Shivp Shukla,Sushil Kr. Singh Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list in the next cause list.
Order Date :- 12.1.2016 Jitendra