Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

Sanjay Mohan vs The State Of U.P. And Another on 12 January, 2016

Author: Bachchoo Lal

Bench: Bachchoo Lal





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9183 of 2015
 

 
Applicant :- Sanjay Mohan
 
Opposite Party :- The State Of U.P. And Another
 
Counsel for Applicant :- Purnendu Chakravarty,Vishal Tahlani
 
Counsel for Opposite Party :- Govt.Advocate,Ajai Kumar Singh,Shivp Shukla,Sushil Kr. Singh
 

 
Hon'ble Bachchoo Lal,J.
 

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 12.1.2016 Jitendra