Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 463] [Entire Act] Union of India - Section Section 96 in The Indian Penal Code, 1860 96. Things done in private defence.— Nothing is an offence which is done in the exercise of the right of private defence.
