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[Cites 0, Cited by 3] [Section 70(1)] [Section 70] [Entire Act]

State of Karnataka - Subsection

Section 70(1)(d) in Karnataka Co-Operative Societies Act, 1959

(d)between the society and any other co-operative society, [or a credit agency] [Inserted by Act 2 of 1975 w.e.f. 17.07.1975.]