Section 21(3)(iii) in The Delhi Sikh Gurdwaras Act, 1971

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Union of India - Subsection

Section 21(3)(iii) in The Delhi Sikh Gurdwaras Act, 1971

(iii)remit the case to the authority which made the order or to any other authority directing such further action or inquiry as considered proper in the circumstances of the case, or

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Union of India - Subsection

Section 21(3)(iii) in The Delhi Sikh Gurdwaras Act, 1971