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Jharkhand High Court

Jaiki Paradhi @ Jaiki @ Jk vs The Union Of India Through Nia on 9 March, 2026

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Deepak Roshan

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                Cr. Appeal (DB) No.170 of 2026
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Jaiki Paradhi @ Jaiki @ JK .... .... Appellant Versus The Union of India through NIA ..... .... Respondent CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE DEEPAK ROSHAN

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For the Appellant : Mr. Ankit Apurva, Advocate For the NIA : Mr. Saurav Kumar, Advocate

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02/Dated: 09.03.2026

1. Learned counsel appearing for the NIA has sought for three weeks' time to seek instruction and file counter affidavit.

2. Time, as has been sought for, is allowed.

3. Accordingly, list this matter on 06.04.2026 so that the affidavit along with the status of the trial, be filed.

4. Meanwhile, response, if any, be also filed.

(Sujit Narayan Prasad, J.) (Deepak Roshan J.) 09.03.2026 Rohit/-

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