Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(5)(b) in The Gujarat Agricultural Produce Markets Act, 1963

(b)During the said period, all powers, functions and duties of the market committee under this Act shall be exercised and performed by the Administrator.