Supreme Court - Daily Orders
Greens Power Equipment (China) Co.Ltd. vs Sarvanthi Infratech Pvt Ltd on 28 February, 2014
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ITEM NO.401 COURT NO.8 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
ARBITRATION PETITION NO. 32 OF 2013
GREENS POWER EQUIPMENT (CHINA) CO.LTD. Petitioner(s)
VERSUS
SARVANTHI INFRATECH PVT LTD Respondent(s)
Date: 28/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
For Petitioner(s)
Mr. Atul Kumar, Adv.
Mr. Arun Gaur, Adv.
for Mr. S.K. Verma,Adv.
For Respondent(s)
Mr. Viplav Sharma, Adv.
Mr. Ananto Mukherjee, Adv.
Ms. Divya Roy,Adv.
UPON hearing counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the respondent, this matter is adjourned to next week.
(Sukhbir Paul Kaur) (Indu Bala Kapur)
Court Master Court Master