Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Securities And Exchange Board Of India - Subsection Section 4(a) in Securities and Exchange Board of India (Credit Rating Agencies) Regulations, 1999 (a)a public financial institution, as defined in section 4 A of the Companies Act, 1956 (1 of 1956);
