Section 8 in Telangana Self Help Groups (SHG) Women Co-Contributory Pension Act, 2009
8. Funds to the Nodal Agency.
(1)The Government may make to the Nodal Implementation Agency grants of such sums of money as it may think fit for being utilized for the purposes of implementation of the provisions of this Act.(2)The Fund shall be utilized for meeting,-(a)the salaries, allowances and other remuneration of the members and officers and other employess of the Nodal Implementation Agency,(b)other expenses of the Nodal implementation Agency in connection with the discharge of its function, implementation of the scheme, delivery of services and benefits of subscribers and for the purposes of this Act.Chapter - V Miscellaneous
