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[Cites 0, Cited by 0] [Section 43(4)] [Section 43] [Entire Act]

State of Gujarat - Subsection

Section 43(4)(c) in Gujarat Minor Mineral Concession Rules, 2017

(c)all buildings and structures of bricks or stone erected by the lessee above ground level in good repair order and condition and fit in all respects for further working of the mines and minerals.