Section 52(6)(b) in Mother Teresa Women's University Act, 1984

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State of Tamilnadu - Subsection

Section 52(6)(b) in Mother Teresa Women's University Act, 1984

(b)to issue all notices convening meetings of the Academic Committee, the Executive Council, the Faculties, the Departments of Studies and of any Committee appointed by the authorities of the University:

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State of Tamilnadu - Subsection

Section 52(6)(b) in Mother Teresa Women's University Act, 1984