Section 8(1) in The Rajasthan Land Revenue (Allotment, Conversion & Regularisation of Agricultural Land for Residential, Commercial and Public Utility Purposes in Urban Areas) Rules, 1981
(1)Within 7 days of the receipt of the application, the Authorised Officer shall endorse a copy of the same to the Town Planning Department or the local body, as the case may he for their views and recommendations.
