Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 9 in The Orissa Children's and Women's Welfare Service Rules, 1989 9. Appointing authority. - The Collector of the District shall be appointing authority in respect of persons recruited to the posts in the Junior Grade of the Service.
