Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Madhya Bharat - Subsection Section 26(3) in The Bhopal And Vindhya Pradesh (Courts), Act, 1950 (3)Save as otherwise provided by an order under this section, Court constituted under this Chapter may be held at any place within the local limits of its jurisdiction.
