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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Karnataka - Subsection

Section 29(6) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(6)Ordinarily the Academic Council shall meet at least once in every four months on such date as may be fixed by the Vice Chancellor. However, special meeting of the Academic Council may be called by the Vice Chancellor.