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State of Bihar - Section

Section 407 in Civil Court Rules of the High Court of Judicature at Patna

407.

For notifications, under reducing and remitting the Court-fee, issued by the Government under Section 35 of the Court-Fees Act, see Appendix A-III, pages 76 to 84 of the Bihar Stamp Manual, 1940 Edition. [G.L. 3/49.]III - Other Fees