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State of Gujarat - Section

Section 3 in North Gujarat University (Amendment) Act, 2003

3. Amendment of section 1 of Guj. 22 of 1986.- In the principal Act, in section 1, in sub-section (1), for the words and figures "the North Gujarat University Act, 1986", the words and figures "the Hemchandracharya North Gujarat University Act, 1986." shall be substituted.