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Allahabad High Court

Nurool Hasan Saifi vs State Of U.P. & Others on 2 July, 2010

Bench: Imtiyaz Murtaza, Naheed Ara Moonis

Court No. - 42
Case :- CRIMINAL MISC. WRIT PETITION No. - 11615 of 2010

Petitioner :- Nurool Hasan Saifi
Respondent :- State Of U.P. & Others
Petitioner Counsel :- R.P. Sinha
Respondent Counsel :- Govt. Advocate

Hon'ble Imtiyaz Murtaza,J.

Hon'ble Naheed Ara Moonis.J. List after two weeks to enable learned AGA to seek instructions. Order Date :- 2.7.2010 Mustaqeem.