Allahabad High Court
Nurool Hasan Saifi vs State Of U.P. & Others on 2 July, 2010
Bench: Imtiyaz Murtaza, Naheed Ara Moonis
Court No. - 42 Case :- CRIMINAL MISC. WRIT PETITION No. - 11615 of 2010 Petitioner :- Nurool Hasan Saifi Respondent :- State Of U.P. & Others Petitioner Counsel :- R.P. Sinha Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Naheed Ara Moonis.J. List after two weeks to enable learned AGA to seek instructions. Order Date :- 2.7.2010 Mustaqeem.