Section 130(4) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(4)[ The assets and liabilities of existing Janpad Panchayat and Zila Parishad shall stand transferred to Janpad Panchayat and Zila Panchayat respectively constituted under this Act] [Substituted by M.P. Act No. 26 of 1994 (w.e.f. 30-5-1994).]
