Allahabad High Court
Shri Raj Pal Bhai vs Addl. District Judge And Others on 6 July, 2010
Author: Devendra Pratap Singh
Bench: Devendra Pratap Singh
Court No. - 7 Case :- WRIT - A No. - 37423 of 2009 Petitioner :- Shri Raj Pal Bhai Respondent :- Addl. District Judge And Others Petitioner Counsel :- Sandeep Kumar Singh,Sheo Ram Singh Respondent Counsel :- Rahul Sahai Hon'ble Devendra Pratap Singh,J.
Heard.
Substitution application no. 102117 of 2009 is allowed. Let necessary corrections be made in the array of parties. List in the next cause list. Order Date :- 6.7.2010 AK Hon'ble Devendra Pratap Singh,J. For order see my order of date passed on order sheet. Order Date :- 6.7.2010 AK